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Central Administrative Tribunal - Bangalore

Dr S Mohan vs M/O Environment And Forests on 19 January, 2018

                                                 1     OA No.
                      170/00433/2017/CAT/BANGALORE




                 CENTRAL ADMINISTRATIVE TRIBUNAL
                       BANGALORE BENCH


              ORIGINAL APPLICATION NO. 170/00433/2017

              DATED THIS THE 19TH DAY OF JANUARY, 2018

                 HON'BLE DR. K.B. SURESH, MEMBER (J)
       HON'BLE SHRI PRASANNA KUMAR PRADHAN, MEMBER (A)

Dr. S. Mohan
Aged about 62 years
S/o Late K.V. Srinivasa Rao
Retired Scientist 'C',
IWST, Malleshwaram,
Bangalore - 560 003.
R/a, # 117, Raghuram Residency,
# 30, M S R Road, Gokula,
Bangalore - 560 054                                       .....Applicant
(By Advocate M/s Paanchajanya Associates)

Vs.

1. The Secretary to the Government of India,
Ministry of Environment Forests & Climate Change,
Indira Paryavaran Bhavan,
New Delhi - 110 003.

2. The Director General,
Indian Council of Forestry Research and Education,
Government of India,
P.O. New Forest,
Dehra Dun - 248 006.

3. The Secretary,
Indian Council of Forestry Research and Education,
P.O. New Forest, Dehra Dun - 248 006.

4. Assistant Director General,
Education and Recruitment Board,
Indian Council of Forestry Research and Education,
Government of India, P.O. New Forest,
Dehra Dun - 248 006.                                   ....Respondents
(By Shri M.V. Rao, Senior Panel Counsel)
                                                     2         OA No.
                         170/00433/2017/CAT/BANGALORE



                                ORDER (ORAL)
DR. K.B. SURESH, MEMBER (J):

After hearing the matter, both counsels agree that the matter can be remitted back to the Screening Committee and the Screening Committee will consider and, if found suitable, then grant promotion in situ with retrospective effect. This is recorded with the consent of both the counsels. While doing so, let them have the benefit of Annexure-A16 judgment also.

2. The OA is allowed. No order as to costs.





(PRASANNA KUMAR PRADHAN)                               (DR. K.B. SURESH)
      MEMBER (A)                                          MEMBER (J)

/ksk/




Annexures referred to by the applicant in OA No.170/00433/2017 Annexure A-1: Copy of the order dated 26.08.2014 Annexure A-2: Copy of memorandum dated 29.11.2014 Annexure A-3 series: Copies of representations Annexure A-4: Copy of the order dated 18.09.2015 Annexure A-5: Copy of the representation dated 22.09.2015 3 OA No. 170/00433/2017/CAT/BANGALORE Annexure A-6: Copy of the recommendation dated 23.09.2015 Annexure A-7: Copy of the reminder dated 29.02.2016 Annexure A-8: Copy of the communication dated 14.03.2016 Annexure A-9: Copy of the reminder dated 25.03.2016 Annexure A-10: Copy of the communication dated 11.04.2016 Annexure A-11: Copy of the representation dated 21.05.2016 Annexure A-12: Copy of the communication dated 15.07.2016 Annexure A-13: Copy of the representation dated 21.09.2016 Annexure A-14: Copy of the order in OA No. 991/2016 dated 27.01.2017 Annexure A-15: Copy of the order dated 17.04.2017 Annexure A-16: Copy of the order dated 10.03.2017 in OA No.4364/2015 Annexure A-17: Copies of the order dated 04.07.2015 and 30.06.2017 Annexures referred in the Reply Statement Annexure R-1: Copy of Extract of Indian Council of Forestry Research and Education Group A Rules, 2001 Annexure R-2: Copy of gradings in ACRs in respect of the applicant Annexure R-3: Copy of letter No.52-6/2010-ICFRE dated 14.03.2011 Annexure R-4: Copy of Notification No.58-21/XLIV/2011-ICFRE dated 24.08.2011 Annexure R-5: Copy of Assessment Report of Level I Committee meeting on 10.07.2013 Annexure R-6: Copy of ICFRE Memorandum dated 29.11.2014 Annexure R-7: Copy of OM No. AB-14017/36/2011-Estt(RR) dated 21.09.2012 Annexure R-8: Copy of Order F.No.2-3/2014-FE dated 18.09.2015 Annexure R-9: Copy of ICFRE letter No.23-33/2014-ICFRE (RB) dated 05.11.2015 Annexure R-10: Copy of letter File No.2-3/2014-FE dated 31.03.2016 Annexure R-11: Copy of letter File No.2-3/2014-FE dated 14.03.2016 Annexure R-12: Copy of letter File No.2-3/2014-FE dated 31.03.2016 Annexure R-13: Copy of ICFRE letter No.23-33/2014-2015/ICFRE (RB)/15 dated 16.02.2017 Annexure R-14: Copy of ICFRE letter No.23-33/2014-ICFRE (RB)/182 dated 17.04.2017 *******