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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(a) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(a)"blindness" refers to a condition where a person suffers from any of the following conditions, namely:-
(i)total absence of sight; or
(ii)visual acuity not exceeding 6/60 or 20/200 (snellen) in the better eye with correcting lenses; or
(iii)limitation of the field of vision subtending an angle of 20 degree or worse;