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State of Gujarat - Section

Section 5 in Gujarat Special Investment Region Act, 2009

5. Establishment of Apes Authority.

- The Gujarat Infrastructure Development Board (GIDB) established under section 17 of the Gujarat Infrastructure Development Act. 1999, (Gujarat 11 of 1999) is hereby declared and designated as the Special Investment Region Apex Authority (hereinafter called "Apex Authority) for the purposes of this Act.