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State of Uttarakhand - Section
Section 36 in The Uttarakhand Water Tax on Electricity Generation Act, 2012
36. [ [Repealed by Uttarakhand Act No. 4 of 2016, dated 31.3.2016.]
***]| 36. Grants and loans by the Government.- The Government may, after due appropriation made by State Legislature in this behalf, make to the Commission grants and loans of such sums of money as the Government may consider necessary. |