Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Mizoram - Subsection

Section 41(2)(d) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(d)Meeting the expenses of any suit or proceedings to which University is a party;