Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 48] [Entire Act] Union of India - Subsection Section 48(4) in The Wakf Act, 1995 (4)The order made by the Tribunal under sub-section (2) shall be final.
