Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(iii) in The Southern State (Regulation of Export of Rice) Order, 1964 (iii)not exceeding [five kilograms] [Substituted by G.S.R. 23(E), dated 30th January, 1975.] in the aggregate by a bona fide traveller as part of his luggage;
