Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of West Bengal - Subsection

Section 53(1)(d) in The West Bengal Private Forests Act, 1948.

(d)power to hold an enquiry into forest-offences, and, in the course of such enquiry, to receive and record evidence.