Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act] State of Tamilnadu - Subsection Section 65(3)(d) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 (d)If the return relates to a family, is the person specified in item (2), in management of such family or of the property of such family ?