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State of West Bengal - Section

Section 69 in New Town, Kolkata Development Authority Act, 2007

69. Prohibition of budding without sanction.

- No person shall erect or commence to erect any building or execute any specified building work, except with the previous sanction of the Development Authority and in accordance with the provisions of this Part and the rules and the regulations made under this Act in relation to such erection of building or execution of work.