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NCT Delhi - Section

Section 17 in Delhi Panchayat Raj Act, 1954

17. Register of the Members of Gaon Panchayat and its Functionaries.

- The prescribed authority shall maintain a register of members of each Gaon Panchayat in which will be recorded the names of the members, Pradhan and Up-Pradhan. A page shall be allotted to each Gaon Panchayat so that, any subsequent changes during the term of the Panchayat in the personnel may also be noted therein along with the date and full reference of the change.