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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(1)(iv) in West Bengal Value Added Tax Act, 2003

(iv)any firm, board or other association of persons established by or under any law for the time being in force, but excluding those referred to in clauses (a) to (f) of this sub-section.