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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Manipur - Subsection

Section 19(1)(a) in The Manipur University Act, 1980

(a)the admission of students, the course of study and the fees therefor, the qualifications pertaining to degree, diplomas, certificates and other academic distinctions, the conditions for the grant of Fellowships, Awards and the like ;