Section 50(3)(ii) in Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948

[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

(ii)the peshkash,jodi, quit-rent or other amounts of like nature and cesses due to the Government from the landholder:

Legal Document View