Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 28 in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012 28. The manner of receiving donations. - The authorities by whom and the manner in which the donations may be received shall be such as may be prescribed.
