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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(1) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(1)Z.A. Form 18 in respect of holdings or part thereof the rent of which is payable in kind or based on an estimate or appraisement of the standing crop or partly in cash and partly in kind, and