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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

Union of India - Subsection

Section 2A(1) in Payment of Wages (Mines) Rules, 1956

(1)When a mine has been opened, the owner, agent or manager shall forthwith communicate the actual date of opening to the Regional Labour Commissioner ][(Central)] [Inserted by G.S.R. 99(E), dated 23.2.1983.][in Form A.