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State of Madhya Pradesh - Section

Section 18 in The M.P. State Aid to Industries Act, 1958

18. Power of State Government to adjust security during currency of loans.

- If at any time the outstanding balance of the loan granted under this Act is found to exceed the percentage fixed under Section 15, the State Government may either recover so much of much balance as is in excess of such percentage or accept such additional or collateral security as it may deem sufficient.