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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Odisha - Subsection

Section 121(i) in The Orissa Registration Rules, 1988

(i)for making a search in respect of a single document or in respect of acts and encumbrances on one and the same property in two or more offices because of the transfer of a village from one sub-district to another or of records to the District Registrar's Office.