Himachal Pradesh High Court
Inder Singh Khachi vs . State Of H.P. & Ors. on 24 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Inder Singh Khachi vs. State of H.P. & ors.
.
CWP No. 3347/202224.6.2022 Present: Ms. Bharti Mehta, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Singh Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Dy.A.Gs., for the respondents.
Since the order in question stands complied with, therefore, no further order is required to be passed and the matter is closed.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 24.6.2022 (pankaj) ::: Downloaded on - 25/06/2022 20:03:36 :::CIS