Gujarat High Court
Mukesh Ramanlal Nayak & vs Bardoli Shree Rang Exhibitors Pvt Ltd & ... on 30 March, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/CRA/123/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL REVISION APPLICATION NO. 123 of 2017
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MUKESH RAMANLAL NAYAK & 1....Applicant(s)
Versus
BARDOLI SHREE RANG EXHIBITORS PVT LTD & 17....Opponent(s)
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Appearance:
MR AJAY R MEHTA, ADVOCATE for the Applicant(s) No. 1 - 2
MR SHAILESH C PARIKH, ADVOCATE for the Opponent(s) No. 1 , 9 - 10 ,
11.1 - 11.3 , 12 , 15
NOTICE SERVED for the Opponent(s) No. 2 - 5 , 6.1 - 6.2 , 7.1 - 7.4 , 8 , 13 ,
16 - 18
UNSERVED-EXPIRED (N) for the Opponent(s) No. 14
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 30/03/2017
ORAL ORDER
Mr. Mehta, learned counsel for the applicants has filed a sick-note.
Put up after two weeks.
(BELA M. TRIVEDI, J.) Amar Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Mar 31 01:08:00 IST 2017