Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191(2)] [Section 191] [Entire Act] State of West Bengal - Subsection Section 191(2)(b) in Siliguri Municipal Corporation Act, 1990 (b)the reservation or allotment of any site for any street, open space, park, recreation ground, school, market or any other public purpose;