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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The National Rural Employment Guarantee (Central Council) Rules, 2006

(2)Not less than one-third of the total number of non-official Members of the Central Council shall be women"> (2) Not less than one-third of the total number of non-official Members of the Central Council shall be women.