Delhi High Court - Orders
Badri Singh Vinimay Private Limited vs Mmtc Limited on 22 February, 2019
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 225/2015
BADRI SINGH VINIMAY PRIVATE LIMITED ..... Petitioner
Through: Mr. Rahul Kukreja, Proxy counsel for
Ms. Pratiksha Sharma, Advocate (M:
9818573748).
versus
MMTC LIMITED ..... Respondent
Through: Mr. Sanat Kumar, Sr. Advocate with
Mr. Vikram Mehta, Mr. Saurobrotto
Dutta and Mr. Kanishka Sivhare,
Advocates (M: 9950840466).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 22.02.2019 Counsel for the Petitioner seeks Passover, which is not possible today. List on 22nd May, 2019.
PRATHIBA M. SINGH, J. FEBRUARY 22, 2019 MR