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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(b) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(b)From sunset to sunrise, guarded red lights of approved pattern shall be displayed on the bow and stern of vessel carrying petroleum in bulk on a canal and on that side of the vessel which other vessel may pass it.