Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 115] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(v) in The Prevention Of Food Adulteration Act, 1954

(v)any article of food in contravention of any other provision of this Act or of any rule made thereunder; [or