Punjab-Haryana High Court
Sihal Cooperative Milk Producer4S Soc. ... vs Rcs Punjab And Ors on 19 October, 2016
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
714
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.11979 of 2010
Date of decision: 19.10.2016
Sihal Cooperative Milk Producers Society Ltd.
... Petitioner
Vs.
Register, Cooperative Societies, Punjab and others
... Respondents
CORAM: HON'BLE MR. JUSTICE RAMESHWAR SINGH MALIK
Present: Mr. M.S. Kang, Advocate
for the petitioner.
Mr. Yatinder Sharma, Addl. AG, Punjab.
Mr. Harit Sharma, Advocate
for respondent No.2.
*******
RAMESHWAR SINGH MALIK, J. (ORAL)
Learned counsel for the petitioner as well as learned counsel for the contesting respondent No.2 are ad idem that during pendency of the present writ petition, it has been rendered infructuous and the same may be disposed of, as such.
Ordered accordingly.
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