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Punjab-Haryana High Court

Sihal Cooperative Milk Producer4S Soc. ... vs Rcs Punjab And Ors on 19 October, 2016

Author: Rameshwar Singh Malik

Bench: Rameshwar Singh Malik

714
         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                                                   CWP No.11979 of 2010
                                                   Date of decision: 19.10.2016

Sihal Cooperative Milk Producers Society Ltd.
                                                                       ... Petitioner
                                             Vs.
Register, Cooperative Societies, Punjab and others
                                                                     ... Respondents
CORAM: HON'BLE MR. JUSTICE RAMESHWAR SINGH MALIK

Present:       Mr. M.S. Kang, Advocate
               for the petitioner.

               Mr. Yatinder Sharma, Addl. AG, Punjab.

               Mr. Harit Sharma, Advocate
               for respondent No.2.

                     *******

RAMESHWAR SINGH MALIK, J. (ORAL)

Learned counsel for the petitioner as well as learned counsel for the contesting respondent No.2 are ad idem that during pendency of the present writ petition, it has been rendered infructuous and the same may be disposed of, as such.

Ordered accordingly.

[ RAMESHWAR SINGH MALIK ] 19.10.2016 JUDGE vishnu Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 29-10-2016 16:21:07 :::