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[Cites 0, Cited by 0] [Section 44(9)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(9)(c) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

(c)enter into an agreement with each of the point of presence(s) for specifying the scope of its authority, responsibilities and mutual liabilities arising out of transactions related to pension schemes;