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State of Jammu-Kashmir - Section

Section 19 in Jammu and Kashmir Right to Information Act, 2009

19. Act to have overriding effect.

- The provisions of the Act shall have effect notwithstanding anything inconsistent therewith contained in the State Official Secrets Act, Samvat 1977, and any other law for the time being in force or in any instrument having effect by virtue of any law other than the Act.