Kerala High Court
Charles Dias vs State Of Kerala on 13 July, 2010
Author: C.T.Ravikumar
Bench: C.T.Ravikumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 15610 of 2008(G)
1. CHARLES DIAS , SECRETARY,
... Petitioner
Vs
1. STATE OF KERALA, REPRESENTED BY THE
... Respondent
2. THE DIRECTOR OF PUBLIC INSTRUCTION
3. SRI. LESLIE BIVEIRA, CORPORATE MANAGER
4. TRESA LUIZ, CHERUPUNATHIL HOUSE
For Petitioner :SRI.S.P.ARAVINDAKSHAN PILLAY
For Respondent :SRI.SANTHOSH MATHEW
The Hon'ble MR. Justice C.T.RAVIKUMAR
Dated :13/07/2010
O R D E R
C.T.RAVIKUMAR, J.
---------------------------- W.P.(C)No.15610 of 2008
---------------------------- Dated 13th July, 2010 JUDGMENT In view of memo dated 7.7.2010 this writ petition is dismissed as not pressed.
C.T.RAVIKUMAR Judge TKS