Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(2)(c) in The Coal Mines Regulations, 2011

(c)where the inclination exceeds 45 degrees from the horizontal, be provided, in addition to steps or ladders, with handrails or ropes so as to ensure safe travel;