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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(d) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(d)the regulations made by the Panchayat in this behalf shall provide for the term of any committee, which shall not be longer than one year;