Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67A(8)] [Section 67A] [Entire Act] State of Madhya Pradesh - Subsection Section 67A(8)(iv) in The M.P. Factories Rules, 1962 (iv)A copy of the report shall be kept in the register and both the register and the report shall be readily available for inspection.]