Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1098] [Entire Act] Union of India - Section Section 8 in The Companies Act, 1956 (8)"book and paper" and "book or paper" include accounts, deeds, [vouchers,] [ Inserted by Act 31 of 1965, Section 3 (w.e.f. 15.10.1965).] writings, and documents;
