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Madhya Pradesh High Court

Smt. Sonali vs Arsh Pathak on 22 November, 2017

THE HIGH COURT OF MADHYA PRADESH MCC-l 128-2017 (SMT. SONALI Vs ARSH PATHAK) 2 Jabalpur, Dated : 22-11-2017 Parties through their counsel. Office is directed to place this matter along with M.C.C.No.1127/2017 after two weeks. (RAJEEV KUMAR DUBEY) JUDGE (ra)