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Supreme Court - Daily Orders

The Commissioner Of Income Tax Central 1 vs Jagdish Prasad M. Joshi on 7 March, 2014

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ITEM NO.72                  REGISTRAR COURT.2              SECTION IIIA


             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR SUNIL THOMAS

                         CIVIL APPEAL NO(s). 2532 OF 2011

C.I.T.,MUMBAI                                        Appellant (s)

                   VERSUS

M/S.JAGDISH PRASAD M.JOSHI, MUMBAI                   Respondent(s)

WITH Civil Appeal NO. 2533 of 2011
(With office report)

Date: 07/03/2014    These Appeals were called on for hearing today.


For Appellant(s)
                      Mr. B.V. Balaram Das,Adv.



For Respondent(s)
                       Mr. Rustom B.Hathikhanawala,Adv.



             UPON hearing counsel the Court made the following
                                 O R D E R

Both sides have filed their respective statement of cases. Both sides submits that no further steps are required.

List the matter before the Hon’ble Court, as per rules.

|                            |                         |(SUNIL THOMAS)           |
|mg                          |                         |Registrar                |