Supreme Court - Daily Orders
The Commissioner Of Income Tax Central 1 vs Jagdish Prasad M. Joshi on 7 March, 2014
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ITEM NO.72 REGISTRAR COURT.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
CIVIL APPEAL NO(s). 2532 OF 2011
C.I.T.,MUMBAI Appellant (s)
VERSUS
M/S.JAGDISH PRASAD M.JOSHI, MUMBAI Respondent(s)
WITH Civil Appeal NO. 2533 of 2011
(With office report)
Date: 07/03/2014 These Appeals were called on for hearing today.
For Appellant(s)
Mr. B.V. Balaram Das,Adv.
For Respondent(s)
Mr. Rustom B.Hathikhanawala,Adv.
UPON hearing counsel the Court made the following
O R D E R
Both sides have filed their respective statement of cases. Both sides submits that no further steps are required.
List the matter before the Hon’ble Court, as per rules.
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