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[Cites 0, Cited by 0] [Section 9B] [Entire Act]

State of Punjab - Subsection

Section 9B(1) in The Punjabi University Act, 1961

(1)The Registrar shall be appointed by the Syndicate and shall be a whole-time administrative officer of the University. The terms and conditions of service of the Registrar shall be such as may be prescribed :Provided that the term of office of the Registrar shall be four years or up to the age of sixty years whichever expires earlier :Provided further that nothing herein shall be deemed to affect the term of office of the Registrar holding office immediately before the commencement of the Punjabi University (Amendment) Act, 1969, to his disadvantage.