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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Odisha - Subsection

Section 131(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(2)Votes on credit and, exceptional grants shall be regulated by the same procedure as is applicable in the case of demands for grants subject to such adaptations whether by way of modification, additions or omissions as the Speaker may deem to be necessary or expedient.