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[Cites 0, Cited by 27] [Entire Act]

Union of India - Section

Section 3 in The Bonded Labour System (Abolition) Act, 1976

3. Act to have overriding effect

.The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act, or in any instrument having effect by virtue of any enactment other than this Act.