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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(3)At the end of every day, the transactions recorded in the Cash Book and Journal Book shall be posted to the appropriate accounts in the Ledger and should be verified.