Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 219O in Kerala Panchayat Raj Act, 1994 219O. Prohibition against causing nuisance in public streets etc. - No person shall cause any nuisance by relieving himself in any street, public place or public path or permit any person under his control to do so.
