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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1)(ii) in The Punjab Money Lending and Debtors' Protection Laws (Extension and Amendment) Act, 1960

(ii)the Punjab Debtor's Protection Act, 1936 (II of 1936), and