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State of Uttar Pradesh - Section

Section 67 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

67. Opening.

- The employer shall ensure at a construction site of a building or other construction work that -
(a)No opening is allowed in any working platform except for access to such working platform;
(b)Wherever opening on a platform is unavoidable, necessary measures for protection against falling of objects or building workers from such platform are taken by providing suitable safety nets, belts or any other similar means;
(c)Access from one working platform to another platform on a scaffold, if required, is provided with suitable and safe ladder for the use of building workers working on such platforms.