Delhi High Court - Orders
Sonu@Matka vs State Of Nct Of Delhi & Anr on 9 April, 2026
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 3762/2025
SONU@MATKA .....Petitioner
Through: Mr. Rajeev Chhetri, Mr. Sandip
Munian, Mr. Rajesh Chhetri and Mr.
Rakesh Kumar Jha, Advocates.
versus
STATE OF NCT OF DELHI & ANR. .....Respondents
Through: Ms. Rupali Bandhopadhya, ASC for
the State with Mr. Abhijeet Kumar,
Advocate.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 09.04.2026
No time left.
Re-notify on 04th May 2026.
ANUP JAIRAM BHAMBHANI, J
APRIL 9, 2026/ak
This is a digitally signed order.
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