Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(e) in The Punjab Co-operative Societies Rules, 1963 (e)he is subject to any of the [restrictions contained in rule 29;] [Words substituted by Punjab Government Gazette Notification dated 18.2.86 (Section 5 (1).]
