Meghalaya High Court
Small Phawa vs . State Of Meghalaya on 28 November, 2018
Bench: Mohammad Yaqoob Mir, Hamarsan Singh Thangkhiew
Serial No.08
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
Crl.A.No.5/2016
Date of Order: 28.11.2018
Small Phawa Vs. State of Meghalaya
Coram:
Hon'ble Mr. Justice Mohammad Yaqoob Mir, Chief Justice
Hon'ble Mr. Justice Hamarsan Singh Thangkhiew, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. SP Mahanta, Sr.Adv with
Ms. R Colney, Adv
For the Respondent(s) : Mr. S Sen Gupta, Addl.PP
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Adjourned, list again on 11.12.2018.
(Hamarsan Singh Thangkhiew) (Mohammad Yaqoob Mir) Judge Chief Justice Meghalaya 28.11.2018 "Lam AR-PS"