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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(a) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(a)any person who immediately before the constitution of this cadre was holding any post as staff as listed in Schedule-IV on deputation or on ad-hoc appointment basis, and is regularised.