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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(10) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(10)If the post is to be filled by advertisement, the Registrar shall advertise the terms and conditions of the post and the Screening Committee for the purpose of short listing the eligible and most desirable candidates and the Screening Committee shall screen all applications received within the date specified in the advertisement.