Madhya Pradesh High Court
Shambhu Prasad vs The State Of Madhya Pradesh on 5 January, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-3021-2017 (SHAMBH U PRASAD Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 05-01-2018 At the request of counsel for the appellant, case is adjourned.
List the matter after siX weeks. (S.K. SETH) (ANURAG SHRIVASTAVA) JUDGE JUDGE DUBEY/-