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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(c) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

(c)cause to be painted, on both sides of the cargo boats, the number assigned by the licence to such boat proceeded by the letter "D" in white figures not less than 12 inches in length;